Supreme Court - Daily Orders
Commissiioner Of Income Tax vs M/S Bilag Industries (P) Ltd. on 5 September, 2014
Bench: Madan B. Lokur, Abhay Manohar Sapre
ITEM NO.25 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
12740/2014
(Arising out of impugned final judgment and order dated 12/03/2014
in TA No. 1867/2010 passed by the High Court of Gujarat at
Ahmedabad)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S BILAG INDUSTRIES (P) LTD. Respondent(s)
I.A. 1/2014(with c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 14139/2014
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 14162/2014
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 14436/2014
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 05/09/2014 This application was called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Maninder Singh, ASG (NP)
Mrs. Vimla Sinha, Adv. (NP)
Mr. Roopesh Kumar, Adv.
For Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Signature Not Verified Digitally signed byTag with SLP (C) No. 19286/2010 Meenakshi Kohli Date: 2014.09.09 16:06:47 IST Reason: (R.NATARAJAN) (JASWINDER KAUR) Court Master Court Master