Himachal Pradesh High Court
Narender Singh And Others vs . Nhai A/W Connected Matters on 13 October, 2023
Narender Singh and others Vs. NHAI a/w connected matters Arbitration Appeal No.13 of 2022 a/w .
Arbitration Appeal Nos.15, 16, 18, 20 and 21 of 2022 13.10.2023 Present: Mr. Varun Rana, Advocate, for the appellants, in all the appeals.
Mr. Shreya Chauhan and Ms. Sneh Bhimta, Advocates, for the respondent, in all the appeals.
of Arguments heard. Judgment reserved.
rt (Ranjan Sharma)
Judge
October 13, 2023
(Bhardwaj)
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