Delhi High Court - Orders
Yash Anad vs Air India Ltd on 28 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~72
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9569/2019 & CM APPL. 39342/2019
YASH ANAD ..... Petitioner
Through:
versus
AIR INDIA LTD ..... Respondent
Through: Dr. Lalit Bhasin, Ms. Ananya
Marwah and Mr. Ajay Pratap Singh,
Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 28.04.2022
1. It is already 16:30 Hrs.
2. Re-notify on March 21, 2023.
V. KAMESWAR RAO, J APRIL 28, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:30.04.2022 18:01:16