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Delhi High Court - Orders

Yash Anad vs Air India Ltd on 28 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~72
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 9569/2019 & CM APPL. 39342/2019
                                     YASH ANAD                                            ..... Petitioner
                                                           Through:

                                                  versus

                                     AIR INDIA LTD                                         ..... Respondent
                                                           Through:     Dr. Lalit Bhasin, Ms. Ananya
                                                                        Marwah and Mr. Ajay Pratap Singh,
                                                                        Advs.

                                     CORAM:
                                     HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                           ORDER

% 28.04.2022

1. It is already 16:30 Hrs.

2. Re-notify on March 21, 2023.

V. KAMESWAR RAO, J APRIL 28, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:30.04.2022 18:01:16