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[Cites 0, Cited by 0] [Section 160] [Entire Act]

State of Telangana - Subsection

Section 160(2) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(2)[ [***]] [Omitted by G.OMs.No.37, Revenue (Endowments.I) Department, dated 01.11.2014.]