Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Ramjan Ali Ahmed vs Union Of India & Ors on 3 April, 2024

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                                    $~43, 48 to 60
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     W.P.(C) 1163/2024, CM APPL. 4884/2024
                                          RAMJAN ALI AHMED                               ..... Petitioner
                                                           Through: Mr. Arvind Kumar Shukla, Mr.
                                                                       Shantanu Shukla, Ms. Sushmita Devi
                                                                       Ghimiray, Advocates
                                                           versus
                                          UNION OF INDIA & ORS.                          ..... Respondents
                                                           Through: Mr. Anshuman Singh, SPC with Mr.
                                                                       Sahib Gurdeep Singh, GP alongwith
                                                                       Mr. Piyush Alhuwalia and Mr. Rahul
                                                                       Kumar Sharma, Advocates
                                    48
                                    +     W.P.(C) 7486/2021, CM APPLs. 24743/2021, 38953/2021,
                                          42641/2021, 3260/2022, 14919/2022, 51611/2022, 51612/2022,
                                          53187/2022, 2363/2023, 2364/2023, 59896/2023 & 59897/2023

                                                INSPECTOR MIN GAJENDRA KUMAR              ..... Petitioner
                                                              Through: Mr. Arvind Kumar Shukla, Ms. Reetu
                                                                       Sharma, Mr. Shantanu Shukla, Ms.
                                                                       Neena Shukla, Mr. Tushar Swami,
                                                                       Ms. Sushmita Devi, Ms. Siddhi
                                                                       Singhal and Ms. Shweta Mahajan
                                                                       Advocates.
                                                              versus
                                                UNION OF INDIA                            ..... Respondent
                                                              Through: Mr. Ajay Digpaul, CGSC for UOI
                                                                       Mr. T. P. Singh, SPC for R-1 to 3
                                    49
                                    +           W.P.(C) 9187/2021, CM APPL. 28606/2021

                                                ASI/GD MAYANK MEHRA                     ..... Petitioner
                                                             Through: Mr. Vivek Singh, Mr. Amit Kumar,
                                                                      Abhishek and Ms. Gunjan Verma,
                                                                      Advocates.
                                                             versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/04/2024 at 23:38:43
                                                 UNION OF INDIA AND ORS.                  ..... Respondent
                                                              Through: Mr. Ajay Digpaul, CGSC for UOI
                                    50
                                    +           W.P.(C) 9596/2021, CM APPL. 29701/2021, CM APPL. 4138/2023
                                                & CM APPL. 4139/2023

                                                PRABHU NATH PRASAD (DIG, ITBP)           ..... Petitioner
                                                              Through: Mr. Arvind Kumar Shukla, Ms. Reetu
                                                                        Sharma, Mr. Shantanu Shukla, Ms.
                                                                        Neena Shukla, Mr. Tushar Swami,
                                                                        Ms. Sushmita Devi, Ms. Siddhi
                                                                        Singhal and Ms. Shweta Mahajan
                                                                        Advocates.
                                                              versus
                                                UNION OF INDIA AND ORS.                  ..... Respondents
                                                              Through: Mr. Vijay Joshi, Advocate

                                    51
                                    +           W.P.(C) 10089/2021, CM APPLs. 31141/2021, 6693/2022,
                                                6694/2022, 16413/2022, 16414/2022, 19810/2024, 19811/2024 &
                                                19819/2024

                                                SI GD SAYED SHAMIM RIZWI AND ORS         ..... Petitioners
                                                              Through: Mr. Arvind Kumar Shukla, Ms. Reetu
                                                                       Sharma, Mr. Shantanu Shukla, Ms.
                                                                       Neena Shukla, Mr. Tushar Swami,
                                                                       Ms. Sushmita Devi, Ms. Siddhi
                                                                       Singhal and Ms. Shweta Mahajan
                                                                       Advocates.
                                                              Versus
                                                UNION OF INDIA & OTHERS                  ..... Respondents
                                                              Through: Mr. Ajay Digpaul, CGSC for UOI
                                    52
                                    +           W.P.(C) 11882/2021, CM APPL. 36728/2021
                                                MANOJ KUMAR SINGH AND ORS                   ..... Petitioners
                                                                 Through: Mr. Arjun Panwar, Advocate

                                                                                      versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/04/2024 at 23:38:43
                                                 UNION OF INDIA AND ORS                   ..... Respondents
                                                              Through: Mr. Ajay Digpaul, CGSC for UOI
                                    53
                                    +           W.P.(C) 5225/2022, CM APPL. 15586/2022
                                                REKHA SINGH                                                                      ..... Petitioner
                                                                 Through: None
                                                                 versus

                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr. Ajay Digpaul, CGSC for UOI
                                    54
                                    +           W.P.(C) 7992/2022, CM APPL. 24333/2022

                                                SANTOSH KUMAR PANDEY AND ORS             ..... Petitioners
                                                              Through: Mr. Arjun Panwar, Advocate
                                                              versus
                                                UNION OF INDIA AND ORS                   ..... Respondents
                                                              Through: Mr. Avnish Singh, SPC with Ms.
                                                                       Kanchan Kumar, Advocate
                                    55
                                    +           W.P.(C) 12794/2022, CM APPL. 38918/2022
                                                ASHOK KUMAR UDC                             ..... Petitioner
                                                                 Through: Mr. Arvind Kumar Shukla, Ms. Reetu
                                                                           Sharma, Mr. Shantanu Shukla, Ms.
                                                                           Neena Shukla, Mr. Tushar Swami,
                                                                           Ms. Sushmita Devi, Ms. Siddhi
                                                                           Singhal and Ms. Shweta Mahajan
                                                                           Advocates.
                                                                 versus
                                                UNION OF INDIA AND OTHERS                   ..... Respondents
                                                                 Through: Mr. Ajay Digpaul, CGSC for UOI
                                    56
                                    +           W.P.(C) 13390/2022, CM APPL. 40656/2022 & CM APPL.
                                                44010/2022
                                                DHIRENDRA SINGH SINDHU                     ..... Petitioner
                                                                 Through: Mr. Aditya Hooda, Advocate




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/04/2024 at 23:38:44
                                                               versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                              Through:                                         Mr. Rajesh Gogna, CGSC alonwith
                                                                                                               Ms. Priya Singh and Ms. Rebina Rai,
                                                                                                               Advocates
                                    57
                                    +           W.P.(C) 580/2023, CM APPL. 2250/2023, CM APPL. 2251/2023
                                                RAVINDRA KUMAR SHARMA DIG CRPF              ..... Petitioner
                                                                 Through: Mr. Arvind Kumar Shukla, Ms. Reetu
                                                                           Sharma, Mr. Shantanu Shukla, Ms.
                                                                           Neena Shukla, Mr. Tushar Swami,
                                                                           Ms. Sushmita Devi, Ms. Siddhi
                                                                           Singhal and Ms. Shweta Mahajan
                                                                           Advocates.
                                                                 versus
                                                UNION OF INDIA AND OTHER                    ..... Respondents
                                                                 Through: Mr. Naginder Benipal, SPC with Mr.
                                                                           Ankit Siwach, Advocate for UOI

                                    58
                                    +           W.P.(C) 9595/2023, CM APPL. 36691/2023
                                                COMDT YATINDRA NATH RAI                      ..... Petitioner
                                                                 Through: Mr. Arvind Kumar Shukla and Ms.
                                                                           Sidhi Singhal, Advocates
                                                                 versus
                                                UNION OF INDIA AND ORS.                      ..... Respondents
                                                                 Through: Mr. Ajay Digpaul, CGSC for UOI
                                    59
                                    +           W.P.(C) 10414/2023

                                                HC BINOD KUMAR PANDEY & ORS.             ..... Petitioners
                                                              Through: Mr. Arvind Kumar Shukla and Ms.
                                                                       Sidhi Singhal, Advocates.
                                                              versus
                                                UNION OF INDIA & ORS.                    ..... Respondents
                                                              Through: Mr. Vikrant N. Goyal with Ms.
                                                                       Anushka Jaiswal and Mr. Abhishrat
                                                                       Singh, Advocates




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/04/2024 at 23:38:44
                                     60
                                    +           W.P.(C) 10580/2023, CM APPL. 41125/2023
                                                AMRENDRA NARAYAN PANDEY COMMANDANT CRPF
                                                                                                   ..... Petitioner
                                                                 Through: Mr. Arvind Kumar Shukla, Ms. Reetu
                                                                           Sharma, Mr. Shantanu Shukla, Ms.
                                                                           Neena Shukla, Mr. Tushar Swami,
                                                                           Ms. Sushmita Devi, Ms. Siddhi
                                                                           Singhal and Ms. Shweta Mahajan
                                                                           Advocates.
                                                                 versus
                                                UNION OF INDIA THROUGH ITS SECRETARY GOVERNMENT
                                                OF INDIA & ORS.                              ..... Respondents
                                                                 Through: Mr. Ajay Digpaul, CGSC for UOI

                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                             ORDER

% 03.04.2024 Re-notify on May 17, 2024.

Interim order(s), if any, to continue. A copy of this order be kept in all the petitions.

V. KAMESWAR RAO, J SAURABH BANERJEE, J APRIL 3, 2024/akr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2024 at 23:38:44