Delhi High Court - Orders
Ramjan Ali Ahmed vs Union Of India & Ors on 3 April, 2024
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~43, 48 to 60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1163/2024, CM APPL. 4884/2024
RAMJAN ALI AHMED ..... Petitioner
Through: Mr. Arvind Kumar Shukla, Mr.
Shantanu Shukla, Ms. Sushmita Devi
Ghimiray, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anshuman Singh, SPC with Mr.
Sahib Gurdeep Singh, GP alongwith
Mr. Piyush Alhuwalia and Mr. Rahul
Kumar Sharma, Advocates
48
+ W.P.(C) 7486/2021, CM APPLs. 24743/2021, 38953/2021,
42641/2021, 3260/2022, 14919/2022, 51611/2022, 51612/2022,
53187/2022, 2363/2023, 2364/2023, 59896/2023 & 59897/2023
INSPECTOR MIN GAJENDRA KUMAR ..... Petitioner
Through: Mr. Arvind Kumar Shukla, Ms. Reetu
Sharma, Mr. Shantanu Shukla, Ms.
Neena Shukla, Mr. Tushar Swami,
Ms. Sushmita Devi, Ms. Siddhi
Singhal and Ms. Shweta Mahajan
Advocates.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Ajay Digpaul, CGSC for UOI
Mr. T. P. Singh, SPC for R-1 to 3
49
+ W.P.(C) 9187/2021, CM APPL. 28606/2021
ASI/GD MAYANK MEHRA ..... Petitioner
Through: Mr. Vivek Singh, Mr. Amit Kumar,
Abhishek and Ms. Gunjan Verma,
Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/04/2024 at 23:38:43
UNION OF INDIA AND ORS. ..... Respondent
Through: Mr. Ajay Digpaul, CGSC for UOI
50
+ W.P.(C) 9596/2021, CM APPL. 29701/2021, CM APPL. 4138/2023
& CM APPL. 4139/2023
PRABHU NATH PRASAD (DIG, ITBP) ..... Petitioner
Through: Mr. Arvind Kumar Shukla, Ms. Reetu
Sharma, Mr. Shantanu Shukla, Ms.
Neena Shukla, Mr. Tushar Swami,
Ms. Sushmita Devi, Ms. Siddhi
Singhal and Ms. Shweta Mahajan
Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Vijay Joshi, Advocate
51
+ W.P.(C) 10089/2021, CM APPLs. 31141/2021, 6693/2022,
6694/2022, 16413/2022, 16414/2022, 19810/2024, 19811/2024 &
19819/2024
SI GD SAYED SHAMIM RIZWI AND ORS ..... Petitioners
Through: Mr. Arvind Kumar Shukla, Ms. Reetu
Sharma, Mr. Shantanu Shukla, Ms.
Neena Shukla, Mr. Tushar Swami,
Ms. Sushmita Devi, Ms. Siddhi
Singhal and Ms. Shweta Mahajan
Advocates.
Versus
UNION OF INDIA & OTHERS ..... Respondents
Through: Mr. Ajay Digpaul, CGSC for UOI
52
+ W.P.(C) 11882/2021, CM APPL. 36728/2021
MANOJ KUMAR SINGH AND ORS ..... Petitioners
Through: Mr. Arjun Panwar, Advocate
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/04/2024 at 23:38:43
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Ajay Digpaul, CGSC for UOI
53
+ W.P.(C) 5225/2022, CM APPL. 15586/2022
REKHA SINGH ..... Petitioner
Through: None
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ajay Digpaul, CGSC for UOI
54
+ W.P.(C) 7992/2022, CM APPL. 24333/2022
SANTOSH KUMAR PANDEY AND ORS ..... Petitioners
Through: Mr. Arjun Panwar, Advocate
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Avnish Singh, SPC with Ms.
Kanchan Kumar, Advocate
55
+ W.P.(C) 12794/2022, CM APPL. 38918/2022
ASHOK KUMAR UDC ..... Petitioner
Through: Mr. Arvind Kumar Shukla, Ms. Reetu
Sharma, Mr. Shantanu Shukla, Ms.
Neena Shukla, Mr. Tushar Swami,
Ms. Sushmita Devi, Ms. Siddhi
Singhal and Ms. Shweta Mahajan
Advocates.
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Mr. Ajay Digpaul, CGSC for UOI
56
+ W.P.(C) 13390/2022, CM APPL. 40656/2022 & CM APPL.
44010/2022
DHIRENDRA SINGH SINDHU ..... Petitioner
Through: Mr. Aditya Hooda, Advocate
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/04/2024 at 23:38:44
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Gogna, CGSC alonwith
Ms. Priya Singh and Ms. Rebina Rai,
Advocates
57
+ W.P.(C) 580/2023, CM APPL. 2250/2023, CM APPL. 2251/2023
RAVINDRA KUMAR SHARMA DIG CRPF ..... Petitioner
Through: Mr. Arvind Kumar Shukla, Ms. Reetu
Sharma, Mr. Shantanu Shukla, Ms.
Neena Shukla, Mr. Tushar Swami,
Ms. Sushmita Devi, Ms. Siddhi
Singhal and Ms. Shweta Mahajan
Advocates.
versus
UNION OF INDIA AND OTHER ..... Respondents
Through: Mr. Naginder Benipal, SPC with Mr.
Ankit Siwach, Advocate for UOI
58
+ W.P.(C) 9595/2023, CM APPL. 36691/2023
COMDT YATINDRA NATH RAI ..... Petitioner
Through: Mr. Arvind Kumar Shukla and Ms.
Sidhi Singhal, Advocates
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Ajay Digpaul, CGSC for UOI
59
+ W.P.(C) 10414/2023
HC BINOD KUMAR PANDEY & ORS. ..... Petitioners
Through: Mr. Arvind Kumar Shukla and Ms.
Sidhi Singhal, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikrant N. Goyal with Ms.
Anushka Jaiswal and Mr. Abhishrat
Singh, Advocates
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/04/2024 at 23:38:44
60
+ W.P.(C) 10580/2023, CM APPL. 41125/2023
AMRENDRA NARAYAN PANDEY COMMANDANT CRPF
..... Petitioner
Through: Mr. Arvind Kumar Shukla, Ms. Reetu
Sharma, Mr. Shantanu Shukla, Ms.
Neena Shukla, Mr. Tushar Swami,
Ms. Sushmita Devi, Ms. Siddhi
Singhal and Ms. Shweta Mahajan
Advocates.
versus
UNION OF INDIA THROUGH ITS SECRETARY GOVERNMENT
OF INDIA & ORS. ..... Respondents
Through: Mr. Ajay Digpaul, CGSC for UOI
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 03.04.2024 Re-notify on May 17, 2024.
Interim order(s), if any, to continue. A copy of this order be kept in all the petitions.
V. KAMESWAR RAO, J SAURABH BANERJEE, J APRIL 3, 2024/akr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/04/2024 at 23:38:44