Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] Union of India - Subsection Section 108(3) in The Drugs and Cosmetics Rules, 1945 (3)The container shall comply with such further requirements, if any, as are specified in Schedule F or Schedule F(I) as the case may be, in that behalf.
