Section 3 in The M.P. Zila Panchayat (Business) Rules, 1998
3. Cases to be brought before the General Administration Committee.
- The following cases shall be brought before the General Administration Committee :(i)as per direction of the Zila Panchayat; or(ii)referred by the other Standing Committees; or(iii)as per directions of the Central Government or State Government or Prescribed Authority.
