Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(6) in The Code of Civil Procedure, 1908

(6)"foreign judgment" means the judgment of a foreign Court;