Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Jammu-Kashmir - Subsection Section 79(b) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (b)assaults or uses force to any person with disability with intent to dishonour him or outrage the modesty of a woman with disability ;
