Section 54 in The Himachal Pradesh National Law University Act, 2016
54. Repeal of H.P. Ordiance No. 2 of 2016 and savings.
(1)The Himachal Pradesh National Law University Ordinance, 2016 is hereby repealed.(2)Notwithstanding such repeal anything done or any action taken under the Ordinance so repealed shall be deemed to have been done or taken under the corresponding provisions of this Act.
