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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(3) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(3)There shall be paid by the State Government to the [Janpad Panchayat or Zila Panchayat] [Substituted by M.P. Act No. 43 of 1997 (w.e.f. 5-12-1997).] such sum as may be deemed necessary for discharging the functions entrusted to it under this section.