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State of West Bengal - Section

Section 7 in West Bengal Co-operative Societies Rules, 2011

7. Exemption of Co-operative Societies from provisions of this Act.

— Before issuing any order under section 11 of the Act, the State Government may obtain a report from the Registrar and before preparing such report the Registrar shall cause an inquiry under section 100 or inspection under section 99 to satisfy himself for offering his views in connection to such exemption.