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Himachal Pradesh High Court

The Chief Engineer, Nh Hppwd & Ors. vs . Om Prakash Sharma on 15 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

The Chief Engineer, NH HPPWD & Ors. Vs. Om Prakash Sharma Arb. Case No.80 of 2020 .

15.06.2023 Present: Mr. Y.P.S. Dhaulta, Additional Advocate General with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the petitioners.

Mr. Sumeet Raj Sharma, Advocate, for the respondent.

OMP No.477 of 2022 weeks.

r to Rejoinder, as prayed for, be filed within three List on 12.07.2023.




                                                    Jyotsna Rewal Dua
             June 15, 2023                                Judge
                Mukesh







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