Himachal Pradesh High Court
The Chief Engineer, Nh Hppwd & Ors. vs . Om Prakash Sharma on 15 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
The Chief Engineer, NH HPPWD & Ors. Vs. Om Prakash Sharma Arb. Case No.80 of 2020 .
15.06.2023 Present: Mr. Y.P.S. Dhaulta, Additional Advocate General with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the petitioners.
Mr. Sumeet Raj Sharma, Advocate, for the respondent.
OMP No.477 of 2022 weeks.
r to Rejoinder, as prayed for, be filed within three List on 12.07.2023.
Jyotsna Rewal Dua
June 15, 2023 Judge
Mukesh
::: Downloaded on - 15/06/2023 20:34:22 :::CIS