Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Maharashtra - Subsection Section 31(1) in Maharashtra Paramedical Council Act, 2011 (1)No person other than a registered paramedical practitioner whose name is entered in the State Register prepared and maintained under this Act shall practice as a paramedical practitioner.
