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[Cites 0, Cited by 0] [Section 218(2)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(2)(b) in The Coal Mines Regulations, 2017

(b)a report on the manner of exploration work proposed to be undertaken and the details of organisation, agency and any other contractor by which all or the parts of the jobs are proposed to be carried out within such period as planned or proposed;