Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 71(3)] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(3)(b) in Tamil Nadu Value Added Tax Act, 2006

(b)fraudulently evades the payment of any tax assessed on him or any fee or other amount due from him under this Act, or