Section 110(2)(x) in The U.P. Panchayat Raj Act, 1947
(x)the amount and nature of security to be furnished by a servant of the [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] [***] [Omitted 'or Nyaya Panchayat' by U.P. Act No. 6 of 2017.] from whom it is deemed expedient to require security;