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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(1)(ix) in The Andaman and Nicobar Islands Port Rules, 2004

(ix)"Dock" includes all land, jetties, roads, quays, berths, sheds, warehouses, and other works and things appertaining to any dock and also me portion of the sea included of protected by the arms or grayness of a harbour;