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State of Haryana - Section

Section 20 in The Punjab Stamp Losses and Defalcations Rules, 1935

20.

Proposals for grant of a reward to a non-official exceeding Rs. 50/- or to an official should be submitted to the Assistant Secretary to the Financial Commissioners through the Commissioner of the division. The Financial Commissioners are empowered, under paragraph 20.7 of the Book of Financial Powers, to sanction the grant of a reward to an official or non-official up to Rs. 100 in any one case. The grant of rewards above that amount requires the sanction of the Government.