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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(4) in Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988

(4)When the letter of request is to be issued by the Court itself acting of its own, motion it shall be open to the Court to call upon either party to make the deposit as aforesaid.