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Allahabad High Court

Guru Teg Bahadur Public School And 5 ... vs Sardar Sanjit Singh Salwan And 3 Others on 28 July, 2022

Author: Vipin Chandra Dixit

Bench: Vipin Chandra Dixit





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4454 of 2022
 

 
Petitioner :- Guru Teg Bahadur Public School And 5 Others
 
Respondent :- Sardar Sanjit Singh Salwan And 3 Others
 
Counsel for Petitioner :- Aditya Kumar Singh,Nipun Singh
 
Counsel for Respondent :- Sumit Daga
 

 
Hon'ble Vipin Chandra Dixit,J.
 

Sri Nipun Singh, learned counsel for petitioners states that parties are trying to settle their dispute outside the Court and there is every chance of settlement and as such the petitioner does not want to press the present writ petition at this stage and it may be dismissed as withdrawn.

In view of above statement of learned counsel for petitioners, the present petition is dismissed as withdrawn at this stage.

This order has been passed in the presence of Sri Hemant Kumar, Advocate holding brief of Sri Sumit Daga, learned counsel for respondents.

Order Date :- 28.7.2022 Kpy