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[Cites 0, Cited by 0] [Section 19(8)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(8)(d) in Himachal Pradesh Para-Veterinary Council Act, 2010

(d)whether adequate veterinary hospital facilities, having regard to the number of students likely to attend such Para-veterinary institution or course of study or training or as are sult of the increased admission capacity, have been provided or shall be provided within the time-limit specified in the scheme;