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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(zv) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(zv)"trustee" means a person who holds the REIT assets in trust for the benefit of the unit holders, in accordance with these regulations;