Section 20 in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004
20. Certified copies.
- Every party to a proceeding in the Forum or before the Ombudsman and any interested person may obtain certified copy of any order passed by the Forum or Ombudsman.Appendix[See Regulation 5(9)]Staff for Ombudsman
