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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(i) in The Orissa Elephants' Preservation (Ex-Madras Areas) Rules, 1953

(i)A licence-holder shall, on the first day of each month send to the District Officer or to such other officer as the District Officer may appoint in this behalf, a statement in Form 'B' appended to these Rules showing every elephant which during the preceding month-