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State of Kerala - Section

Section 27 in Calicut University Act, 1975

27. Deans of faculties.

(1)There shall be a Dean of each faculty, who shall be nominated by the Chancellor in consultation with the Vice-Chancellor.
(2)The Dean of each faculty shall be responsible for the due observance of the Statues, Ordinances, Regulations and bye-laws relating to that faculty.
(3)The Dean of a faculty shall hold office for a term of two years and shall be eligible for re-nomination.