Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(a) in Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998 (a)The meeting shall be convened by the Chairman of the Panchayat Union Council within thirty days of the occurrence of a vacancy:
