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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(2)(b) in The Bihar Panchayat Raj Act, 2006

(b)All public streets, including the soil, stones and other materials thereof and all drains, bridges, culverts, trees, erection materials, implements and other things provided for such streets;