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Chattisgarh High Court

Safiq Khan @ Moh. Safi Ahmad vs Smt. Anju Bai 36 Crr/1136/2017 Basant ... on 15 January, 2018

           HIGH COURT OF CHHATTISGARH, BILASPUR

                               Order Sheet

                           CRR No. 1135 of 2017

     Safiq Khan @ Moh. Safi Ahmad Versus Smt. Anju Bai & Anr.




15/01/2018

Mr. Govind Dewangan, Advocate for the Applicant.

Call for the record of the Courts below and list the matter thereafter.

Sd/-

Arvind Singh Chandel Judge Rahul