Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(5) in The Haryana Advocates' Welfare Fund Rules, 2014

(5)An advocate applying for membership of the Fund shall pay a sum of Rs. 200/- towards application Fee, Rs. 100/- as postal charges and annual subscription of Rs. 50/- alongwith the application in form IV. Senior Advocate (designated) shall be required to pay Rs. 1000/- as annual subscription.