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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Uttar Pradesh - Subsection

Section 80(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)specified in the second column and against which no entry is shown in the third column of Schedule VI or the entry shown in the third column requires the power, duty or function to be exercised or performed by any particular officer or authority;