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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Gujarat - Subsection

Section 64(2)(e) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(e)the form and manner in which the information relating to establishment, acquisition, extension, or replacement of a generating station is to be furnished to the State Government under Section 31;