Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(a) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(a)Each Segregated Fund shall have:
(i)A 'single' NAV, declared on a day-to-day basis and
(ii)Fund management charge, if any, shall be specific to each segregated fund.