Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Rajasthan - Subsection Section 31(2) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020 (2)The Authority shall furnish to the State Government before such date as may beprescribed a copy of its audited accounts together with the auditor’s report thereon.
