Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] Union of India - Subsection Section 2(1)(aac) in Prevention of Money-Laundering (Maintenance of Records) Rules, 2005 (aac)[ and (aad) ***] [Omitted '(aac) and (aad)' by Notification No. G.S.R. 108(E), dated 13.2.2019 (w.e.f. 1.7.2005).]