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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(2)(d) in Orissa Minor Minerals Concession Rules, 2004

(d)examine registers, documents, records and order production of any or all such records and take "extracts from such registers, documents, records connected with grant of license or lease or permit or auction.