Patna High Court - Orders
Dina Nath Singh Ors vs Subh Narain Singh & Ors on 3 February, 2012
Author: Prakash Chandra Verma
Bench: Prakash Chandra Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2193 of 2011
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Dina Nath Singh, Ors
.... .... Petitioner/s
Versus
Subh Narain Singh & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sudhir Ranjan
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE PRAKASH CHANDRA
VERMA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE PRAKASH
CHANDRA VERMA)
2 03-02-2012Upon hearing learned counsel for the petitioners and on consideration of the grounds as set forth in the petition, this restoration application is allowed and First Appeal No. 776 of 1980 is restored to its original file.
(Prakash Chandra Verma, J.) Mkr./-