Gujarat High Court
Shamuben Dudabhai Jadvani & 6 vs Jamnaben Dudabhai Jadvani ... on 16 September, 2016
Author: Akil Kureshi
Bench: Akil Kureshi
C/CA/8704/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 8704 of 2016
In
MISC. CIVIL APPLICATION NO. 2529 of 2016
In
CIVIL APPLICATION NO. 3083 of 2013
In
APPEAL FROM ORDER NO. 107 of 2013
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SHAMUBEN DUDABHAI JADVANI & 6....Applicant(s)
Versus
JAMNABEN DUDABHAI JADVANI WD/ODUDABHAI ZAVERBHAI JADVANI &
10....Respondent(s)
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Appearance:
MR BM MANGUKIYA, ADVOCATE for the Applicant(s) No. 1 - 7
MS BELA A PRAJAPATI, ADVOCATE for the Applicant(s) No. 1 - 7
MR TIRTHRAJ PANDYA, AGP for the Respondent(s) No. 8 - 9
MR NIKHIL S VYAS, ADVOCATE for the Respondent(s) No. 2 , 4.1
MS MEGHA JANI, ADVOCATE for the Respondent(s) No. 5 - 7 , 11
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
Date : 16/09/2016
ORAL ORDER
RULE returnable on 14.10.2016. Learned advocate Ms. Amrita Patel waived notice of rule on behalf of respondent Nos. 5 to 7 and 11. Learned AGP Mr. Pandya waived on behalf of respondent Nos. 8 and 9.
(AKIL KURESHI, J.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Tue Sep 20 22:56:20 IST 2016 C/CA/8704/2016 ORDER Jyoti Page 2 of 2 HC-NIC Page 2 of 2 Created On Tue Sep 20 22:56:20 IST 2016