Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Shamuben Dudabhai Jadvani & 6 vs Jamnaben Dudabhai Jadvani ... on 16 September, 2016

Author: Akil Kureshi

Bench: Akil Kureshi

                  C/CA/8704/2016                                                ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 8704 of 2016
                                                In
                       MISC. CIVIL APPLICATION NO. 2529 of 2016
                                                In
                            CIVIL APPLICATION NO. 3083 of 2013
                                                In
                          APPEAL FROM ORDER NO. 107 of 2013

         ==========================================================
                 SHAMUBEN DUDABHAI JADVANI & 6....Applicant(s)
                                     Versus
         JAMNABEN DUDABHAI JADVANI WD/ODUDABHAI ZAVERBHAI JADVANI &
                              10....Respondent(s)
         ==========================================================
         Appearance:
         MR BM MANGUKIYA, ADVOCATE for the Applicant(s) No. 1 - 7
         MS BELA A PRAJAPATI, ADVOCATE for the Applicant(s) No. 1 - 7
         MR TIRTHRAJ PANDYA, AGP for the Respondent(s) No. 8 - 9
         MR NIKHIL S VYAS, ADVOCATE for the Respondent(s) No. 2 , 4.1
         MS MEGHA JANI, ADVOCATE for the Respondent(s) No. 5 - 7 , 11
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI

                                       Date : 16/09/2016


                                        ORAL ORDER

RULE returnable on 14.10.2016. Learned advocate Ms. Amrita Patel waived notice of rule on behalf of respondent Nos. 5 to 7 and 11. Learned AGP Mr. Pandya waived on behalf of respondent Nos. 8 and 9.

(AKIL KURESHI, J.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Tue Sep 20 22:56:20 IST 2016 C/CA/8704/2016 ORDER Jyoti Page 2 of 2 HC-NIC Page 2 of 2 Created On Tue Sep 20 22:56:20 IST 2016