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[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Goa - Subsection

Section 299(1) in Goa Prisons Rules, 2006

(1)The remission committee of each institution shall consist of:-(i)Superintendent-in-charge of the institution- Chairman,(ii)Assistant Superintendent/Jailor/Assistant Jailor, Jailor in charge of remission section,(iii)Jailor/Assistant Jailor in charge of Industries/ /Vocational Training,