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[Cites 0, Cited by 0] [Section 331(1)] [Section 331] [Entire Act]

State of Tamilnadu - Subsection

Section 331(1)(d) in Tamil Nadu District Municipalities Act, 1920

(d)if none of the means aforesaid be available, by [affixing the same on some conspicuous part] [These words were substituted for the words 'fixing the same in some conspicuous part' by section 4 of and the Third Schedule to the Tamil Nadu Repealing and Amending Act 1957 (Tamil Nadu Act XXV of 1957).] of such place of abode or business.