Section 23(1)(b) in The Registration Of Births And Deaths Act, 1969

[Cites 0, Cited by 2] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(b) in The Registration Of Births And Deaths Act, 1969

(b)gives or causes to be given, for the purpose of being inserted in any register of births and deaths, any information which he knows or believes to be false regarding any of the particulars required to be known and registered; or

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Union of India - Subsection

Section 23(1)(b) in The Registration Of Births And Deaths Act, 1969