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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(1) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(1)The Competent Authority shall, duly furnishing the details of completion of the works along with the necessary infrastructure plans, completion publish a notice of completion of the final land pooling scheme within the period as may be prescribed.