Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

Sangeetha Priya vs Stella Mary on 9 September, 2016

Author: K.K.Sasidharan

Bench: K.K.Sasidharan

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 09.09.2016
CORAM:
THE HON'BLE MR.JUSTICE K.K.SASIDHARAN
Transfer C.M.P.No.712 of 2015
and M.P.No.1 of 2015

1. Sangeetha Priya
2. Navarathilova							... 	Petitioners	

Versus
Stella Mary								... 	Respondent

	This Petition filed under Section 24 of C.P.C. praying to withdraw and transfer the suit in O.S.No.83 of 2014 pending on the file of the District Court, Chengleput to any other Court.

		For Petitioner	:	Mr.A.Murali
		For Respondent	:	No appearance

O R D E R

The learned counsel for the petitioner made an endorsement indicating that he is withdrawing the Transfer Civil Miscellaneous Petition.

2. In view of the endorsement so made, the Transfer Civil Miscellaneous Petition is dismissed as withdrawn.

3. The learned counsel for the petitioner seeks a direction to the learned District Judge, Chengleput, to dispose of the suit as expeditiously as possible.

4. The learned District Judge, Chengleput, is directed to take up the suit and dispose of it on merits and as per law, as expeditiously as possible. No costs. Consequently, connected miscellaneous petition is closed.

09.09.2016 ogy To The District Court, Chengleput.

K.K.SASIDHARAN, J.

ogy Transfer C.M.P.No.712 of 2015 09.09.2016