Madras High Court
Sangeetha Priya vs Stella Mary on 9 September, 2016
Author: K.K.Sasidharan
Bench: K.K.Sasidharan
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 09.09.2016 CORAM: THE HON'BLE MR.JUSTICE K.K.SASIDHARAN Transfer C.M.P.No.712 of 2015 and M.P.No.1 of 2015 1. Sangeetha Priya 2. Navarathilova ... Petitioners Versus Stella Mary ... Respondent This Petition filed under Section 24 of C.P.C. praying to withdraw and transfer the suit in O.S.No.83 of 2014 pending on the file of the District Court, Chengleput to any other Court. For Petitioner : Mr.A.Murali For Respondent : No appearance O R D E R
The learned counsel for the petitioner made an endorsement indicating that he is withdrawing the Transfer Civil Miscellaneous Petition.
2. In view of the endorsement so made, the Transfer Civil Miscellaneous Petition is dismissed as withdrawn.
3. The learned counsel for the petitioner seeks a direction to the learned District Judge, Chengleput, to dispose of the suit as expeditiously as possible.
4. The learned District Judge, Chengleput, is directed to take up the suit and dispose of it on merits and as per law, as expeditiously as possible. No costs. Consequently, connected miscellaneous petition is closed.
09.09.2016 ogy To The District Court, Chengleput.
K.K.SASIDHARAN, J.
ogy Transfer C.M.P.No.712 of 2015 09.09.2016