Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Maharashtra - Section Section 14 in The Maharashtra University of Health Sciences Act, 1998 14. [ Appointment of Vice-Chancellor. [[Sub-section (1) was substituted by Maharashtra 26 of 2009 section 2(a) w.e.f. 30.11.2009. Substituted sub-section (1) reads as follows:-
