Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(b) in Gujarat Co-operative Societies (Second Amendment) Act, 1964 (b)engages during his term of office in any paid employment outside the duties of his office unless such employment is authorised by the Slats Government, or
