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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 79(2)(ii) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(ii)Stoppage of pay of an employee at the efficiency bar in a time scale, on the ground of his unfitness to cross the bar ;