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Shri Vijay Bahadur Kushwaha vs Registrar Trade Unions, State Of U.P. on 30 January, 2015

     ITEM NO.74                            REGISTRAR COURT. 1                           SECTION XV

                                     S U P R E M E C O U R T O F              I N D I A
                                             RECORD OF PROCEEDINGS

                                        BEFORE THE REGISTRAR MR. SURAJIT DEY

     Petition(s) for Special Leave to Appeal (C)                             No(s).     6377-6378/2014


     VIJAY BAHADUR KUSHWAHA & ANR                                                   Petitioner(s)

                                                            VERSUS

     REG. TRADE UNIONS, STATE OF U.P & ORS                                          Respondent(s)
     (with interim relief and office report)

     Date : 30/01/2015 These petitions were called on for hearing today.

     For Petitioner(s)
                                           Ms. Jyoti Mendiratta,Adv.
                                           Ms Neha Rathi, Adv.

     For Respondent(s)
                                           Mr D.S.Parmar, Adv.
                                           Ms. Abha R. Sharma,Adv.
                                           Mr Vikrant Singh Bais, Adv.

                                 UPON hearing the counsel the Court made the following
                                                   O R D E R

In respect of respondent Nos. 5 and 6 despite order counter affidavit has not been filed. However, as last opportunity two weeks time is granted for the same.

The Ld. Counsel for respondent no.5 submits that despite filing vakalatnama/memo of appearance, name of the ld. Counsel is not reflected in the cause list. Registry to update the database by including the name of the ld. Counsel for respondent no.5 and hereinafter name should be shown in the cause list.

The Ld. Counsel for the petitioner has not taken fresh steps in respect of respondent Nos. 1 to 4 despite order. However, as last opportunity two weeks time is granted for Signature Not Verified the same.

List again on 17.3.2015.

Reason:

(SURAJIT DEY) Registrar