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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(2)(c) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(c)the preparation and implementation of the transfer schemes, the transfer of assets, liabilities and personnel to effect the re-organisation of the Board.