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[Cites 0, Cited by 0] [Section 79A(1)] [Section 79A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 79A(1)(b) in Andhra Pradesh Co-Operative Societies Act, 1964

(b)accepts or obtains or agrees to accept or attempts to obtain from any person for himself or for any other person, any gratification whatever, other than legal remuneration as a motive or reward for doing or forbearing to do any official act or showing or forbearing to show, in the exercise of his official functions or duties favour or disfavour to any person or rendering or attempting to render any service or dis-service to any person; or