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[Cites 0, Cited by 0] [Section 185] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 185(1) in Jammu and Kashmir Municipal Corporation Act, 2000

(1)All public drains, all drains in alongside or under any street and all sewage disposal works whether constructed out of the Corporation Fund or otherwise and all works, materials and things pertaining thereto which are situated in the municipal area shall vest in the Corporation.